Mr. Ketan Anant Deshmukh And Ors vs Smt. Suman Vishnu Deshmukh And Ors
2022 Latest Caselaw 3910 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 206 OF 2021

 Mr. Ketan Anant Deshmukh And Ors                       ....APPELLANT
            V/S
 Smt. Suman Vishnu Deshmukh And Ors                   ....RESPONDENT

WITH CONT. PETITION NO. 22 OF 2020

Mr. Ketan Anant Deshmukh And Ors. ....PETITIONER V/S Smt. Suman Vishnu Deshmukh And Ors. ....RESPONDENT

Mr. Surel Shah a/w S. J. Chaurasia a/w Mr. Y. M. Nakhawa i/by Ashoka Law Firm for Appellant Senior Adv Mr A. G. Damle a/w Vagish Mishra a/w Varad Dubey a/w Divyashree Shanbag i/by Law Counsellors for Res

Senior Adv Mr. Y. S. Jahagirdar a/w Mr. Sachin S. Punde for

Mr. Rohit Sakhadeo i/by Sakhdeo and Associates for Res No. 4 in AO/206/2021 and Res NO. 5 in CP/22/2020

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 11th April, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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