Ramesh Pandurang Mali vs Samrat Associates And 14 Ors
2022 Latest Caselaw 3902 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 30008 OF 2021
                      In
         SUITS STAMP NO. 29721 OF 2021

 Ramesh Pandurang Mali                         ....PETITIONER
            V/S
 Samrat Associates And 14 Ors.               ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 7677 OF 2022 In SUITS STAMP NO. 29721 OF 2021

Ramesh Pandurang Mali ....PETITIONER V/S Samrat Associates And 14 Ors. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 2566 OF 2022 In SUITS STAMP NO. 29721 OF 2021

Trienity Prime Property Projects Llp And 3 Ors.....PETITIONER (applicants/org. Def. No. 2,5,6 And 7) V/S Ramesh Pandurang Mali And Ors. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 3696 OF 2022 In SUITS STAMP NO. 29721 OF 2021

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Samrat Associates And Anr (applicants/org Def....PETITIONER No.1 And 3) V/S Ramesh Pandurang Mali And Ors ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 4569 OF 2022 In SUITS STAMP NO. 29721 OF 2021

Amrishchandra Jagdishnarain Agarwal ....PETITIONER V/S Ramesh Pandurang Mali And Ors ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 4729 OF 2022 In SUITS STAMP NO. 29721 OF 2021

Ramesh Pandurang Mali ....PETITIONER V/S Samrat Associates And 14 Ors. ....RESPONDENT

Mr. Chetan Kapadia a/w Chaitanya Chavan, Adv. Rahul Singh and Pranali Raut i/b. M/s. Legal Catalyst for the Plaintiff.

Mr. Naushad Engineer with Adv. Shreya Jha a/w Mr. Hemang Raythattha and Shalaka Chamboowala i/b. RMG Law Associates for Defendant Nos.1, 3 and 4

Mr. Mayur Khandeparkar a/w Vikranmjit Garewal and Ms. Priyanka Fadia i/by Shashank Fadia for the Defendant Nos. 2, 5, 6 and 7.

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Mr. Ankit Lohia with Ms. Aditi Bhat a/w Kunal Parekh, Ms. Nirali Shah i/b. Dua Associates

and proposed Defendant Nos.19 and 20.

Mr. Rohan Agarwal i/by Prabha Badadar for Def. No. 13 to 15.

Mr. Anil D'Souza a/w Volentine M. for Proposed Defendant Nos.16, 17 and 18.

Mr. Bhavin Gada a/w Ms. Manshi Shah i/b M/s. Pravin Mehta and Mithi Co. for IA(L)/7677/2022 in Propose Defendent Nos. 21 and 22.

        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 11th April, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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