Citation : 2022 Latest Caselaw 3795 Bom
Judgement Date : 7 April, 2022
1-WP-2935-2018 & Connected
Jvs.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2935 OF 2018
Jalgaon Janta Sahakari
Bank Ltd. & Anr. ..Petitioners
Vs.
Joint Commissioner of Sales
Tax Nodal 9, Mumbai, & Anr. ..Respondents
WITH
WRIT PETITION NO. 3197 OF 2019
ICICI Bank Ltd. ..Petitioner
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 436 OF 2021
WITH
INTERIM APPLICATION NO. 868 OF 2022
Fullerton India Credit Company Ltd. ..Petitioner
Vs.
Tornado Motors Pvt. Ltd. & Ors. ..Respondents
WITH
WRIT PETITION (L) NO. 939 OF 2020
Bank of Baroda ..Petitioner
Vs.
State of Maharashtra ..Respondent
WITH
WRIT PETITION (L) NO. 7999 OF 2021
Edelweiss Asset Reconstruction
Company Ltd. ..Petitioner
Vs.
Principal Commissioner of
GST and Central Excise & Ors. ..Respondents
1
1-WP-2935-2018 & Connected
WITH
WRIT PETITION NO. 748 OF 2021
Edelweiss Housing Finance Ltd. ..Petitioner
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
CIVIL APPELLATE SIDE
WRIT PETITION NO. 2720 OF 2021
The Authorized Officer
Bharati Sahakari Bank Ltd. ..Petitioner
Vs.
The Dy. Commissioner of Sales
Tax and Ors. ..Respondents
WITH
WRIT PETITION NO. 4685 OF 2021
AND
INTERIM APPLICATION NO. 2030 OF 2021
Maharashtra State Co-Op. Bank Ltd ..Petitioner
Vs.
State of Maharashtra & Anr. ..Respondents
WITH
WRIT PETITION NO. 3553 OF 2021
JM Financial Asset Reconstruction
Company Ltd. & Anr. ..Petitioners
Vs.
State of Maharashtra & Anr. ..Respondents
WITH
WRIT PETITION NO. 2248 OF 2021
Saraswat Co-Op. Bank Ltd. & Anr. ..Petitioners
Vs.
State of Maharashtra & Ors. ..Respondents
2
1-WP-2935-2018 & Connected
WITH
WRIT PETITION NO. 2251 OF 2021
Saraswat Co-Op. Bank Ltd. & Anr. ..Petitioners
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 2336 OF 2021
Dr. Prince John Edavazhikal ..Petitioner
Vs.
The Union of India & Ors. ..Respondents
WITH
WRIT PETITION NO. 6297 OF 2021
Asset Reconstruction Company Ltd. ..Petitioner
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 3120 OF 2021
JM Financial Asset Reconstruction
Company Ltd. & Anr. ..Petitioners
Vs.
State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 10976 OF 2017
Dombivali Nagari Sahakari
Bank Ltd. ..Petitioner
Vs.
The State of Maharashtra & Anr. ..Respondents
3
1-WP-2935-2018 & Connected
Mr. Rajiv Narula a/w Ms Mehek Choudhary i/b. Jhangiani Narula
and Associates for the petitioners in WP/2935/2018.
Mr Shakib Dhorajiwala a/w Mr. Rushab Chopra i/b. Vidhi
Partners for the petitioners in WP/3197/2019.
Mr. Venkatesh Dhond-Senior Advocate with Mr. Sanjeev
Sawant, Mr. Murlidhar Kale, Ms. Garima Joshi, Ms. Juhi Bhogle,
Ms Vinodini Shrinivasan Mr Pratik Pansare i/b. OM Gujar Law
Chambers for the petitioners in WP/436/2021.
Mr. Ranbir Singh a/w Mr. Nahush Shah i/b. Nahush Shah Legal
for the petitioners in WPL/939/2020.
Dr. Birendra Saraf-Senior Advocate a/w Mr Vaibhav Charalwar
a/w Mr. Sachin Chandarana a/w Mr Vijayendra Purohit i/b M/s
Manilal Kher Ambalal & Co. for the petitioners in
WPL/7999/2021.
Mr. Nitin Deshpande for Petitioner in W.P.No.2720/2021.
Mr. J. P. Sen, Sr. Advocate a/w. Mr. Nikhil Rajani, Mr. Apoorva
Kulkarni, Mr. Rupak Sawangikar i/b. M/s. V. Deshpande and co
for Petitioner in W.P.No.2336/2021.
Mr. Charles De'Souza a/w. Mr. Nikhil Rajani, Mr. Apoorva
Kulkarni, Mr Rupak Sawangikar i/b. M/s. V. Deshpande and Co.
for Petitioner in W.P.No.3553/2021 and W.P.No.3120//2021.
Mr. Nikhil Rajani a/w Mr. Apoorva Kulkarni a/w Mr. Rupak
Sawangikar i/b M/s. V. Deshpande and Co. for Petitioner in
WP/2248/2021 and WP/2251/2021.
Mr. Charles De Souza a/w Priyansh Jain i/b. M/s. Apex Law
Partners for Petitioners in W.P.No.6297/2021.
Mr. Karan Adik i/b Mr. Padmakar S. Patkar for respondent No.1
in WPL/7999/2021.
Mr. D. P. Singh for respondent No.10/UOI in W.P.No.436/2021.
Ms. Naira Jeejeebhoy - Special Counsel with Mr. Himanshu B.
Takke-AGP for State in WP/2935/2018.
4
1-WP-2935-2018 & Connected
Mr. Himanshu B. Takke-AGP for State in WP/3197/2019 and in
WPL/939/2020.
Mr. V. A. Sonpal-Special Counsel with Mr. Himanshu B. Takke-
AGP for State in WP/436/2021.
Ms. Jyoti Chavan-AGP for State in WPL/7999/2021.
Mr. Mohamedali M. Chunawala a/w Mr Parshuram S. Gujar i/b.
A. A. Ansari for R.No.1/ UOI in W.P.No.2336/2021.
Mr. Rakesh L. Singh a/w. Heena Shaikh i/b. M. V. Kini and Co.
For R.No.7 in W.P.No.2336/2021.
Mr P. P. Kakade, GP a/w Mr. B.V. Samant - AGP for State in
W.P.No.2720/2021, W.P.No.2336/2021, W.P.No.6297/ 2021 and
W.P.No.3120/ 2021.
Mr. P. P. Kakade, GP a/w Mr. M. M. Pable - AGP for State in
WP/2251/2021.
Mr. P. P. Kakade, GP a/w Mrs. R. A. Salunkhe - AGP for State in
WP/2248/2021.
C0RAM: DIPANKAR DATTA, CJ.,
M. S. KARNIK &
N. J. JAMADAR, JJ.
DATE: APRIL 7, 2022
PC:
Hearing concluded; judgment is reserved.
(CHIEF JUSTICE)
(M. S. KARNIK, J.)
Digitally signed by SALUNKE
(N. J. JAMADAR, J.) SALUNKE J V JV Date:
2022.04.08 10:18:55 +0530
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