Chhaya Suresh Jadhav And Others vs Dy. Collector (Enc/Rem) Malad And ...
2022 Latest Caselaw 3774 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 376 OF 2021

 Chhaya Suresh Jadhav And Others             ....APPELLANT
             V/S
 Addl. Collector And Competent And Others ....RESPONDENT

WITH APPEAL FROM ORDER NO. 380 OF 2021

Chhaya Suresh Jadhav And Others ....APPELLANT V/S Dy. Collector (enc/rem) Malad And Others ....RESPONDENT

Senior Adv Mr. P. S. Dani i/by Ms. Sonali G. Sase Appellant in both Appellant Smt. Pallavi Dabholkar AGP for State Senior Counsel Mr. Girish S Godbole a/w Pooja Kshirsagar Kane i/by Mehul Rathod for Res 4 in AO/376/21 and Res 3 in AO/380/21 and Mr. Ashish Kamat i/b Ashish Amritlal Gatagat and Animesh Singh for Res 4 in AO/376/21 and Res 3 in AO/380/21

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 6th April, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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