Rohidas Hemraj Mahajan vs Raghunath Doulat Mahajan And Ors
2022 Latest Caselaw 3625 Bom

                                                                             23.SA.182.22.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           SECOND APPEAL NO.182 OF 2022
                          WITH CA/5065/2022 IN SA/182/2022

                          ROHIDAS HEMRAJ MAHAJAN
                                   VERSUS
                      RAGHUNATH DOULAT MAHAJAN AND ORS

                                         ...
                 Advocate for Appellant : Mr. Mahajan Sudhakar T.
                Advocate for Respondent No.1 : Mr. Dipesh D. Pande
                     AGP for respondent No.2: Mr. N.T. Bhagat
                                         ...

                                    CORAM   :   MANGESH S. PATIL, J.

                                    DATE    :   04.04.2022
PER COURT :

A suit for perpetual and mandatory injunction that was

dismissed by the trial court has been decreed by the lower appellate court by

the judgment and order under challenge in this Second Appeal.

2. Issue notice to the respondents. Learned advocate Mr. D.D.

Pande waives service for the respondent No.1. Learned AGP waives service

for the respondent No.2. Stand over to 02.05.2022.

(MANGESH S. PATIL, J.)

habeeb