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Smt. Dhanlaxmi Wd/O Laharchand ... vs Additional Commissioner, Nagpur ...
2021 Latest Caselaw 14016 Bom

Citation : 2021 Latest Caselaw 14016 Bom
Judgement Date : 28 September, 2021

Bombay High Court
Smt. Dhanlaxmi Wd/O Laharchand ... vs Additional Commissioner, Nagpur ... on 28 September, 2021
Bench: Avinash G. Gharote
                                                         1                                    15.WP.3614-2021.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                             WRIT PETITION NO. 3614 OF 2021
                       ( Smt. Dhanlaxmi Wd/o Laharchand Kochar
                                          Vs.
                        Additional Commissioner, Nagpur & Ors. )
Office Notes, Office Memoranda                           Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders

                                  Shri S.S. Sitani, Advocate for the petitioner.
                                  Shri S.M. Ukey, Addl.GP for respondent Nos. 1 & 2/State.
                                  Shri A.A. Kathane, Advocate for respondent Nos. 3 & 4.

                                  CORAM:          AVINASH G. GHAROTE, J.

DATED : 28th SEPTEMBER, 2021.

Shri Sitani, learned counsel for the petitioner submits that the position in the instant matter is covered by the judgment of the Hon'ble Apex Court in Union of India and another Vs. Tarsem Singh and others, reported in (2019) 9 SCC 304, para 52 and the orders passed by this Court, in Writ Petition No. 8423/2019 dated 27.02.2020 and Writ Petition No. 6483/2019 dated 03.03.2020.

2. Issue notice to the respondents, returnable in two weeks.

3. Mr. Ukey, learned Addl.GP waives notice for respondent Nos. 1 & 2.

4. Mr. Kathane, learned counsel waives notice for respondent Nos. 3 & 4.

JUDGE SD. Bhimte

 
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