Ncube Planning And Design Private ... vs Vikrant Bhatkar
2021 Latest Caselaw 14014 Bom

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION


                                       INTERIM APPLICATION (L) NO.18245 OF 2021
                                                            IN
                                     EXECUTION APPLICATION (L) NO.18239 of 2021


                     NCUBE Planning & Design Private Limited              .. Applicant/
                                                                          Org. Decree Holder
                              v/s.
                     Vikrant Bhatkar                                      .. Judgment Debtor



                     Mr. Dhrumil C. Shah i/b. Lex Services for the applicant.



                                                                CORAM : A. K. MENON, J.

DATED : 28TH SEPTEMBER 2021.

P.C. :

1. Notice has been served only on last evening upon the judgment

debtor. Accordingly, list on 5th October, 2021.

2. Fresh notice to be served. Affidavit of service to be filed on or

before 1st October, 2021.

3. In the meantime, leave is granted to re-verify the application since

the verification is incomplete.

(A. K. MENON, J.) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.09.29

16:43:23 +0530

31.IAL-18245-21.doc wadhwa