Vallurupalli Raja Sekhar Reddy ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 13605 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3710 OF 2018

 Vallurupalli Raja Sekhar Reddy And Ors.                   ....PETITIONER
              V/S
 The State Of Maharashtra And Anr.                       ....RESPONDENT

WITH CR. WRIT PETITION NO. 3711 OF 2018

Vallurupalli Raja Sekhar Reddy And Ors. ....PETITIONER V/S The State Of Maharashtra And Anr. ....RESPONDENT

Ms. Shilpa Kapil a/w Chidanand Kapil for Petitioner Mr. A.R.Patil APP-State/Res 1 Mr. Anand Poojari a/w Nikita Pawar and Jalpa Shah i/b S.I.Joshi and Co. For Res No 2

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 21st September, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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