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Rajkumar S/O Sukhdeo Mohod vs The Manager/Exe. Officer, Goenka ...
2021 Latest Caselaw 13509 Bom

Citation : 2021 Latest Caselaw 13509 Bom
Judgement Date : 20 September, 2021

Bombay High Court
Rajkumar S/O Sukhdeo Mohod vs The Manager/Exe. Officer, Goenka ... on 20 September, 2021
Bench: A.S. Chandurkar, Pushpa V. Ganediwala
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 181 OF 2012
                           In
               WRIT PETITION 376 OF 2012

 Rajkumar S/o Sukhdeo Mohod                     ....PETITIONER
            V/S
 The Manager/exe. Officer, Goenka Vineer Pvt.....RESPONDENT

Ltd. And Anr

SA KALBANDE for Appellant. MRS. S. JACHAK, AGP for Respondent No. 1 to 3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V. GANEDIWALA, JJ DATE : 20th September, 2021 P.C. :

Heard Mr. S.A. Kalbande, Adv. for Appellant, Mrs. S. Jachak, AGP for Respondent No.1 to 3, CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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