Manohar Tolani Alias Manu Tolani ... vs State Excise Department Bhiwandi ...
2021 Latest Caselaw 13313 Bom

                                                 1/2                            19-WP-2241-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 2241 OF 2021

Manohar Tolani alias Manu Tolani                               ...Petitioner

         Versus

State Excise Department & Anr.                                 ...Respondents
                                ...
Mr. Bhomesh Bellam for Petitioner.
Mr. J.P. Yagnik, APP for State.
                                ...

                                        CORAM : S. S. SHINDE &
                                                N. J. JAMADAR, JJ.

                                        DATE :         16th SEPTEMBER, 2021.

P.C.:

1. Learned counsel for the petitioner submits that another

Criminal Application No. 509 of 2021 (Bajirao Sadashiv Chikane Vs.

State Excise Department & Anr.), fled by the co-accused is

scheduled to be heard on 23rd September, 202. He prays that this

petition may be tagged with said application for hearing.

2. Registry to tag present writ petition with Criminal

Application No. 509 of 2021 (Bajirao Sadashiv Chikane Vs. State

Excise Department & Anr.) for hearing. List both the matters on 23 rd

September, 2021.

Bhagyawant Punde





                                         2/2                        19-WP-2241-2021.doc

3. Learned APP submits that Respondent-State wish to fle

report along with relevant judgments. Liberty is granted to fle

report and relevant judgment. In case such report and relevant

judgments presented in the Registry, Registry to accept the same.

     ( N. J. JAMADAR, J.)                            (S. S. SHINDE, J.)




Bhagyawant Punde