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Sahyadri Shikshan Sanstha vs The Education Inspector(West ...
2021 Latest Caselaw 13285 Bom

Citation : 2021 Latest Caselaw 13285 Bom
Judgement Date : 16 September, 2021

Bombay High Court
Sahyadri Shikshan Sanstha vs The Education Inspector(West ... on 16 September, 2021
Bench: R.D. Dhanuka, Abhay Ahuja
  Tauseef                                                        28-WP.32.2013.doc

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                           WRIT PETITION NO.32 OF 2013

Sahyadri Shikshan Sanstha                                   ...Petitioner
            V/s.
The Education Inspector (WZ), Gr. Mumbai & Ors.             ...Respondents

                                    WITH
                        WRIT PETITION NO.746 OF 2012
                                    WITH
                      NOTION OF MOTION NO.292 OF 2016
                                     IN
                        WRIT PETITION NO.746 OF 2012


Sahyadri Shikshan Sanstha                                   ...Petitioner
            V/s.
The Education Inspector (WZ), Gr. Mumbai & Ors.             ...Respondents

                                   WITH
                       WRIT PETITION NO.1180 OF 2011
                                   WITH
                      NOTION OF MOTION NO.543 OF 2011
                                    IN
                       WRIT PETITION NO.1180 OF 2011


Gajanan Kaduba More                                         ...Petitioner
            V/s.
The Education Inspector (WZ), Gr. Mumbai & Ors.             ...Respondents

                                    WITH
                      NOTION OF MOTION NO.292 OF 2016
                                     IN
                        WRIT PETITION NO.746 OF 2012

Sahyadri Shikshan Sanstha                                   ...Petitioner
            V/s.
The Education Inspector (WZ), Gr. Mumbai & Ors.             ...Respondents



                                                                         Pg 1 of 2



 ::: Uploaded on - 18/09/2021                  ::: Downloaded on - 18/09/2021 21:35:50 :::
      Tauseef                                                         28-WP.32.2013.doc

Mr. Mihir Desai, Senior Advocate i/by Mr. Swaraj Jadhav for Petitioner in
WP/32/2013 & WP/746/2012.
Mr. Shailesh Naidu a/w Mr. Shaikh Nasir Masih, Mr. Vishal K. Jagwani, Mr.
Sudesh Kumar Naidu for Petitioner in WP/1180/2011 & Applicant in
NMW/543/2011 & Respondent in WP/746/2012 & WP/32/2013.
Ms. P. H. Kantharia, Government Pleader for Respondent (State) in
WP/32/2013.
Mr. Abhay Patki, AGP for Respondent (State) in WP/1180/2011 &
NMW/543/2011.
Ms. Jyoti Chavan, AGP for Respondent (State) in WP/746/2012 &
NMW/292/2016.

                                    CORAM   : R. D. DHANUKA, AND
                                              ABHAY AHUJA, JJ.
                                    DATE    : 16th SEPTEMBER, 2021.

P.C. :

1. Place this matter on board on 8 th October 2021 at 2.30 p.m. for

final hearing.

2. The parties are at liberty to file brief written arguments and

shall circulate the copies of the Judgments proposed to rely upon in

support of their contentions to the other side in advance.

(ABHAY AHUJA, J.) (R. D. DHANUKA, J.)

Pg 2 of 2

 
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