President, Kai Sushilatai ... vs Solapur Municipal Corporation ...
2021 Latest Caselaw 13207 Bom

                                                                          26-WP-6821-2018.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                       CIVIL APPELLATE JURISDICTION

                                      WRIT PETITION NO.6821 OF 2018

                     PRESIDENT, KAI SUSHILATAI GAIKWAD               )
                     BAHUUDESHIYA SANSTHA, KEGAON                    )...PETITIONER

                             V/s.

                     SOLAPUR MUNICIPAL CORPORATION & ANR.)...RESPONDENTS

Mr.Aditya Kharkar i/b. Dr.Uday Warunjikar, Advocate for the Petitioner.

Mr.A.S.Rao, Advocate for the Respondent.

CORAM : A. A. SAYED & S. G. DIGE, JJ

DATED : 15th SEPTEMBER, 2021

P.C.:

1 Learned Counsel for the Respondent-Corporation states that the issue raised in the Petition is already covered by the Judgment of the Supreme Court.

2 List the Petition on 29th September 2021. High on Board.

                             (S. G. DIGE, J.)                  (A. A. SAYED, J.)

                     AVK                                                              1/1
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        ARTI
ARTI    VILAS
VILAS   KHATATE
KHATATE Date:
        2021.09.15
        19:23:06
        +0530