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Konkan Railway Corporation Pvt. ... vs M/S B T Patil And Sons Belagum ...
2021 Latest Caselaw 13191 Bom

Citation : 2021 Latest Caselaw 13191 Bom
Judgement Date : 15 September, 2021

Bombay High Court
Konkan Railway Corporation Pvt. ... vs M/S B T Patil And Sons Belagum ... on 15 September, 2021
Bench: C.V. Bhadang
                                                          28 wp 2489-21.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 2489 OF 2021

 Konkan Railway Corporation Pvt. Ltd.                    ..Petitioner
      V/s.

 M/s. B T Patil and Sons Belagum
 (Construction) Pvt. Ltd.                                ..Respondent
                               ----
 Ms. Kiran Bhagalia a/w Mushraf Shaikh i/b Chitra Phadke for the
 Petitioner.

 Mr. Nikhil Sakhardande, Senior Advocate i/b Mandar Soman for the
 Respondent.
                                ----
                               CORAM : C.V. BHADANG, J.

DATE : 15 SEPTEMBER, 2021

P.C.

1. Heard the learned counsel for the parties.

2. Stand over to 16.09.2021 for pronouncement of Judgment.

C.V. BHADANG, J.

        Sneha Chavan                                                  page 1 of 1




 

 
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