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Extravagant Heights Realtors ... vs Allied Construction Company And 3 ...
2021 Latest Caselaw 13104 Bom

Citation : 2021 Latest Caselaw 13104 Bom
Judgement Date : 14 September, 2021

Bombay High Court
Extravagant Heights Realtors ... vs Allied Construction Company And 3 ... on 14 September, 2021
Bench: A. K. Menon
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                             SUMMONS FOR JUDGMENT NO. 10 OF 2020

                                                                IN

                                         COMMERCIAL SUMMARY SUIT NO. 1388 OF 2019



                        Extravagant Heights Realtors                     ...     Applicant/Plaintiff
                        Pvt. Ltd. and 2 Ors.
                                 vs.
                        Allied Construction Company                      ...    Respondents
                        and 3 Ors.


                        Mr. Vishal Acharya for the Applicant / Plaintiff.
                        Mr. R. P. Ojha for Defendant nos. 1 to 4.


                                                                    CORAM : A. K. MENON, J.

DATED : 14th SEPTEMBER, 2021.

P.C. :

Stand over to 16th September, 2021.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH PILLAI

RAMESH PILLAI Date:

2021.09.14 17:11:19 +0530 2-SJ-10-2020-COMSS-1388-2019.odt rrpillai

 
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