Parasram H Bhojwani vs Pravinchand Sehgal And 4 Ors
2021 Latest Caselaw 13099 Bom

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                              INTERIM APPLICATION NO. 2701 OF 2020
                      Parasram H. Bhojwani                                 ...     Applicant
                               vs.
                      Pravinchand Sehgal and 4 Ors.                        ...     Respondents
                                                             WITH
                                           INTERIM APPLICATION (L) NO. 17582 OF 2021
                                                               IN
                                              INTERIM APPLICATION NO. 2701 OF 2020


                      Gorkap Properties and Investments Pvt. Ltd.          ...     Applicant
                      In the matter between
                      Parasram H. Bhojwani                                 ...     Applicant
                               vs.
                      Pravinchand Sehgal and 4 Ors.                        ...     Respondents


                      Mr. Mayur Khandeparkar i/b. M/s. Sujit Lahoti & Associates for Applicant in
                      IAL/17582/2021.
                      Mr. Vaibhav Charalwar and Mr. Pritvish Shetty and Mr. Shantam Mandhyan
                      i/b. Vidhii Partners for the Judgment Debtors.
                      Ms. Rekha Rane, 2nd Assistant to Court Receiver.



                                                                CORAM : A. K. MENON, J.

DATED : 14th SEPTEMBER, 2021. P.C. :

Stand over to 22nd September, 2021.

RAJESHWARI RAMESH (A. K. MENON, J.) PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI 1/1 Date: 2021.09.15 16:18:36 +0530 17-IA-2701-2020-IAL-17582-2021.odt rrpillai