Executive Engineer, Bembla ... vs Manik Panjabrao Kalmegh And ...
2021 Latest Caselaw 12909 Bom

20-FA-492-17                                                                                                                 1/1


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 NAGPUR BENCH, NAGPUR.

                                   FIRST APPEAL NO.492 OF 2017
                                              WITH
                                CROSS OBJECTION (XOB) NO.65 OF 2017

                      Executive Engineer, Bembla Project DivisionYavatmal and anr.
                                                              -vs-
          Manik Panjabrao Kalmegh, {Post Pahur, Tq. Babhulgaon, Dist. Yavatmal and ors.
---------------------------------------------------------------------------------------------------------------------------------

Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders. or directions and Registrar's orders.

Shri M. A. Kadu, Advocate for appellants. Shri Kalyan Chiwarkar, Advocate h/f Shri Anand Parchure, Advocate for respondent No.1.

Smt Sangita Jachak, Assistant Government Pleader for respondent Nos.2 and 3.

CORAM : A. S. CHANDURKAR AND PUSHPA V. GANEDIWALA DATE : September 08, 2021

The judgment of the Reference Court in L.A.C No.613/2005 was reviewed by the said Court in M.J.C No.61/2015. We find it necessary to peruse the record of M.J.C No.61/2015 in L.A.C No.613/2005 before proceeding further with the adjudication of the appeal. Hence call for record and proceedings of M.J.C No.61/2015. The appellants to carry humdast of this order and obtain the said record for perusal. The record be produced by 15/09/2021.

Stand over 15/09/2021.

                                                  JUDGE                                               JUDGE



Asmita