Vimal Dhadku Wankhede vs The State Of Maharashtra Through ...
2021 Latest Caselaw 12820 Bom

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             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                         938 Writ Petition No.9965 Of 2021

Vimal Dhudku Wankhede                                      .. Petitioner
          Versus
The State of Maharashtra
Through Principal Secretary and Others                     .. Respondents
                                 ...

                 Mr K.T. Sirurkar, Advocate for the Petitioner
                Mr A.R. Kale, AGP for Respondent Nos.1 and 2
                                      ...

                                     CORAM : S. V. GANGAPURWALA
                                                      AND
                                             R.N. LADDHA, JJ.

                                      DATE       : 07-09-2021

PER COURT : -

1. The learned Counsel for the petitioner submits that the

petitioner is appointed from Scheduled Tribe category. The proposal

seeking validation of the tribe claim of the petitioner is pending with

Respondent No.2 - Committee. The vigilance is conducted. The

petitioner has filed say to the vigilance report also. The employer has

issued notice to the petitioner directing the petitioner to produce the

validity within 30 days or else the adverse action would be taken.

2. The learned AGP appears for Respondent Nos.1 and 2.

Gajanan

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3. The petitioner shall appear before the Committee on

30-09-2021. The Committee shall thereafter endeavour to decide the

proceedings, expeditiously and preferably within four months.

4. The impugned notice is quashed and set aside.

5. The employer may take further course of action depending

upon the Judgment that would be delivered by the Committee in the

validation proceedings.

6. Writ Petition is disposed of. No costs.

      [ R.N. LADDHA ]                          [ S. V. GANGAPURWALA ]
          JUDGE                                         JUDGE
                                       ...




Gajanan