M/S. J.B.D. Finance And ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 12809 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 6107 OF 2019

 M/s. J.b.d. Finance And Investment Ltd. Thr ....PETITIONER
 Director Dinesh Singh Lakra And Ors
              V/S
 The State Of Maharashtra And Anr           ....RESPONDENT

WITH CR. WRIT PETITION NO. 6104 OF 2019

M/s. J.b.d. Finance And Investment Ltd. Thr ....PETITIONER Director Dinesh Singh Lakra And Ors V/S The State Of Maharashtra And Anr ....RESPONDENT

WITH CR. WRIT PETITION NO. 6106 OF 2019

M/s. J.b.d. Finance And Investment Ltd. Thr ....PETITIONER Director Dinesh Singh Lakra And Ors V/S The State Of Maharashtra And Anr ....RESPONDENT

WITH CR. WRIT PETITION NO. 6105 OF 2019

M/s. J.b.d. Finance And Investment Ltd. Thr ....PETITIONER Director Dinesh Singh Lakra And Ors V/S The State Of Maharashtra And Anr ....RESPONDENT

Mr. Ashok Saroagi for Petitioner in all Matters

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Mr. A.R. Patil APP-State/Res No 1

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 7th September, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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