Citation : 2021 Latest Caselaw 12807 Bom
Judgement Date : 7 September, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 770 OF 2021
Abu Dhabi Investment Authority ....PETITIONER
V/S
Authority For Advance Ruling (income Tax) ....RESPONDENT
Mumbai Bench And 4 Ors
Mr Percy Pardiwalla, Senior Advocate a/w Ms Aarti Sathe and Ms Aasavari Kadam for Petitioner
Mr Ashok Kotangle a/w Mr P A Narayanan for Respondent
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 7th September, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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