Shri. Pravin S/O Shripatrao ... vs Smt. Alka D/O Namdeo Khedkar
2021 Latest Caselaw 15691 Bom

                                            1                               mca516.21.odt

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR.

                  MISC. CIVIL APPLICATION NO. 516 OF 2021
                 Shri Pravin Shripatrao Sheware (party in person)
                                       Vs.
                         Smt. Alka D/o Namdeo Khedkar
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions   Court's or Judge's orders.
and Registrar's Orders.
                  Applicant in person.


                                 CORAM : A.S. CHANDURKAR AND
                                         PUSHPA V. GANEDIWALA, JJ.

DATE : 29th OCTOBER, 2021.

Heard applicant in person.

2. By way of this application, the applicant is seeking review of the judgment passed by this Court in Family Court Appeal Nos.44 of 2018 and 45 of 2017.

3. Issue notice to the non-applicant, returnable on 26.11.2021.

                                   JUDGE                                        JUDGE


       Wagh