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Satspace Tel Pvt. Ltd vs Brij Systens Limited
2021 Latest Caselaw 15607 Bom

Citation : 2021 Latest Caselaw 15607 Bom
Judgement Date : 28 October, 2021

Bombay High Court
Satspace Tel Pvt. Ltd vs Brij Systens Limited on 28 October, 2021
Bench: A. K. Menon
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                                  INTERIM APPLICATION NO.2217 OF 2021
                                                                  IN
                                          EXECUTION APPLICATION (LODGING) NO.7931 OF 2021

                           Satspace Tel Pvt. Ltd.                          .. Applicant-Claimant
                                    Vs.
                           Brij Systems Ltd.                               .. Respondent-Judg. Debtor


                           Mr. Aniruddha Lad, i/by Ms. Reena Jain Malhotra, for the Applicant-Claimant.
                           None for the Respondent-Judgment Debtor.



                                                                    CORAM : A. K. MENON, J.

DATE : 28TH OCTOBER, 2021.

P.C. :

1. Learned counsel for the applicant-claimant states that he will serve

fresh notice upon the respondent-judgment debtor informing that the matter

will be taken up on 17th November 2021. Affidavit-of-service to be filed on or

before 12th November 2021.

2. List the IA on 17th November 2021.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA

ABHAY ABHAY DIXIT Date: 45-IA-2217-2021.doc 2021.10.28 DIXIT 18:36:21 +0530 Dixit

 
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