Urban Horse Property Developers ... vs Lt. General Yash Malhotra, Avsm ...
2021 Latest Caselaw 15606 Bom

                                      1/1                      4 WP-1590-17.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                      WRIT PETITION NO.1590 OF 2017


Urban Horse Property Developers
Pvt. Ltd. & Ors.                                  ..        Petitioners
        Versus
LT. General Yash Malhotra, AVSM &Ors...                     Respondents
                                        ...
Mr.G.S.Godbole with Mr.Sumit S. Kothari for the Petitioners.
Mr.Amit Shroff for the Respondent Nos.1 to 4.
                             ...

                          CORAM: BHARATI DANGRE, J.

DATED : 28th OCTOBER, 2021

P.C:-

1. The matter was closed for judgment.

2. At the request being made by the learned counsel Mr.Shroff appearing for the Respondents, it is taken up for hearing, since the judgment is not yet delivered and the request is not opposed by the other side.

3. An opportunity is given to both the parties to advance brief submissions. Learned counsel Mr.Shroff has tendered a brief note, which is exchanged with learned counsel Mr.Godbole appearing for the Petitioners.

4. Closed for judgment.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar