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Shri Gopal S/O Kisanrao Vijekar vs Naga Veera Venkata Padma Kumari ...
2021 Latest Caselaw 15605 Bom

Citation : 2021 Latest Caselaw 15605 Bom
Judgement Date : 28 October, 2021

Bombay High Court
Shri Gopal S/O Kisanrao Vijekar vs Naga Veera Venkata Padma Kumari ... on 28 October, 2021
Bench: V.M. Deshpande
                                            1                               fa125.20.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

                       FIRST APPEAL NO. 125/2020
Gopal s/o Kisanrao Vijekar .vs. Naga Viira Venkata Padma Kumari w/o Uma
                        Maheshwara Rao and anr.
 _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions        Court's or Judge's orders.
and Registrar's Orders.


                     CORAM : V.M. DESHPANDE, J.

DATED : OCTOBER 28, 2021

Mr. Anandikar, Advocate for appellant is absent.

After having gone through the impugned judgment, I am of the view that a case for admission is made out. Hence, ADMIT.

JUDGE

kahale

 
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