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M/S. Ace Agro Bio- Enery Farms Pvt. ... vs State Bank Of India And Ors
2021 Latest Caselaw 15602 Bom

Citation : 2021 Latest Caselaw 15602 Bom
Judgement Date : 28 October, 2021

Bombay High Court
M/S. Ace Agro Bio- Enery Farms Pvt. ... vs State Bank Of India And Ors on 28 October, 2021
Bench: Makarand Subhash Karnik
                                                                                 2. ia 1860.21.doc

                      Urmila Ingale

         Digitally
         signed by
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
         URMILA
URMILA   PRAMOD
PRAMOD   INGALE
INGALE   Date:
         2021.10.29
         18:06:13
         +0530




                                             WRIT PETITION NO. 3972 OF 2021
                                                         WITH
                                          INTERIM APPLICATION NO. 1860 OF 2021


                                 M/s. ACE Agro Bio-Enery Farms
                                 Pvt. Ltd. and ors.                 ..... Petitioners
                                       Vs.
                                 State Bank of India and ors.       .. Respondents


                                 Mr. Mihir Desai, Senior Advocate a/w Mr. Sidharth
                                 Samantray, Mr.Shivam Laturiya and Ms. Devyani Kulkarni
                                 i/b APS Law Associates, for the Petitioners.

                                 Mr. Suhail Farooqui and Mr. Inayat Ali Qureshi i/b K.K.
                                 Associates, for Respondent No.1.




                                                  CORAM : DIPANKAR DATTA, CJ &
                                                          M.S.KARNIK, J.

DATE: OCTOBER 28, 2021

P.C. :

1. Heard in part.

2. Stand over to November 18, 2021 to enable Mr.

Desai, learned senior advocate for the petitioners to address

2. ia 1860.21.doc

us on the judgments cited by Mr. Farooqui, learned

advocate for the respondents.

(M.S.KARNIK, J.) (CHIEF JUSTICE)

 
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