Mukesh Nenshi Gala vs Anita Rajinder Rishi And 2 Ors
2021 Latest Caselaw 15600 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2021.10.29
                                                                     20 COMAPL 24554 OF 2021.doc
PHADKE    18:25:46 +0530




                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMM. APPEAL (L) NO.24554 OF 2021
                                           IN
                             CHAMBER SUMMONS NO.35 OF 2020
                                           IN
                       COMM. EXECUTION APPLICATION NO.252 OF 2019
                                           IN
                           SUMMONS FOR JUDGMENT NO.39 OF 2017
                                           IN
                            COMM. SUMMARY SUIT NO.140 OF 2017

 Mukesh Nenshi Gala                                            ...        Appellant
        Versus
 Anita Rajinder Rishi and Ors.                                 ...      Respondents

 Mr. Abhishek with Mr. Vishal Jathar i/by MDP and partners, for Appellant.
 Mr. Prathamesh Kamat with Mr. Nakul Jain, Mr. Bency Ramakrishnan i/by Mr. Akash
 Menon, for Respondent No.1.
 Mr. D.S.Choudhari, Dy. Sheriff, present.


                                CORAM:       S.J. KATHAWALLA &
                                             MILIND N. JADHAV, JJ.

DATE: 28th OCTOBER, 2021

P.C.:

1. Stand over to 17th November, 2021.

 ( MILIND N. JADHAV, J.)                                       ( S.J.KATHAWALLA, J. )




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