Div. Officer, United India ... vs Shashank Shrikant Modi And Ors
2021 Latest Caselaw 15599 Bom

                                                                            2-FA-1958-20.odt




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                          FIRST APPEAL NO. 1958 OF 2020

Divisional Officer,
United India Insurance Company                             ..APPELLANT
      VERSUS
Shashank Shrikant Modi and Others                          ..RESPONDENTS

                                    ....
Mr. A.S. Usmanpurkar, Advocate for appellant
Mr. P.S. Chavan, Advocate for respondent nos. 1 to 4
                                    ....

                                             CORAM : R.G. AVACHAT, J.

DATED : 28th OCTOBER, 2021

PER COURT :

Liberty to correct the name of Respondent No.4 - Sow. Neha

Shirish Tabe as Sow. Sneha Shirish Tabe in appeal memo and consequential

correction in the judgment and order dated 09th August, 2021.

( R.G. AVACHAT, J. ) SSD

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