Bhagwan Thadhani @ Bhagwan ... vs Tridhaatu Asset Holding Llp And ...
2021 Latest Caselaw 15596 Bom

Citation : 2021 Latest Caselaw 15596 Bom
Judgement Date : 28 October, 2021

Bombay High Court

Bhagwan Thadhani @ Bhagwan ... vs Tridhaatu Asset Holding Llp And ... on 28 October, 2021

Bench: A. K. Menon

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                     [ COMMERCIAL DIVISION ]

                                         INTERIM APPLICATION (LODGING) NO.22694 OF 2021
                                                                  IN
                            COMMERCIAL EXECUTION APPLICATION (LODGING) NO.22692 OF 2021
                                                                  IN
                                               COMMERCIAL SUMMARY SUIT NO.4 OF 2020

                           Bhagwan Thadhani @ Bhagwan Thadani                    .. Applicant-Judg. Creditor
                                               Vs.
                           Tridhaatu Asset Holding LLP and Anr.                  .. Respondents-Judg. Debtors


                           Mr. Vaibhav Charalwar, with Mr. Murtuza Federal and Mr. Sougat Patil, i/by
                           Federal & Company, for the Applicant-Judgment Creditor.
                           Mr. Saket Mone, with Mr. Shrey Shah, i/by Vidhii Partners, for the
                           Respondents-Judgment Debtors.
                           Mrs. Kanchan Rane, 1st Assistant to the Court Receiver, is present.



                                                                    CORAM : A. K. MENON, J.

DATE : 28TH OCTOBER, 2021.

P.C. :

S.O. to 29th October 2021.

(A.K. MENON, J.)

46-IAL-22694-2021.doc Digitally signed SNEHA by SNEHA ABHAY DIXIT ABHAY Date:

Dixit 2021.10.29 DIXIT 17:56:44 +0530