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Smt. Rekha Wd/O Kanchan Raut And ... vs Mahendraprasad S/O Bacchu Thakur ...
2021 Latest Caselaw 15595 Bom

Citation : 2021 Latest Caselaw 15595 Bom
Judgement Date : 28 October, 2021

Bombay High Court
Smt. Rekha Wd/O Kanchan Raut And ... vs Mahendraprasad S/O Bacchu Thakur ... on 28 October, 2021
Bench: V.M. Deshpande
                                            1                               FA313.20.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

                     FIRST APPEAL NO.313/2020
   Smt. Rekha wd/o Kanchan Raut and anr. .vs. Mahendraprasad Bacchu
                          Thakur and Ors.
 _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions         Court's or Judge's orders.
and Registrar's Orders.


                     CORAM : V.M. DESHPANDE, J.

DATED : OCTOBER 28, 2021 Learned counsel for the appellants is absent. This appeal is filed by the claimants for enhancement of compensation granted by learned Motor Accident Claims Tribunal.

After having gone through the impugned judgment, I am of the view that the judgment needs a relook in view of the law laid down in Magma General Insurance Co. Ltd vs Nanu Ram Alias Chuhru Ram , reported in (2018) 18 SCC 130 and Sarla Verma and Ors. .vs. Delhi Transport Corporation and anr. Reported in (2009) 6 SCC 121.

ADMIT. Call for the record and proceedings.

JUDGE

kahale

 
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