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Sourav Chandidas Ganguly vs Percept Talent Management Ltd. ...
2021 Latest Caselaw 15588 Bom

Citation : 2021 Latest Caselaw 15588 Bom
Judgement Date : 28 October, 2021

Bombay High Court
Sourav Chandidas Ganguly vs Percept Talent Management Ltd. ... on 28 October, 2021
Bench: A. K. Menon
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              [ COMMERCIAL DIVISION ]

             INTERIM APPLICATION (LODGING) NO.14042 OF 2021
                             ALONG WITH
           INTERIM APPLICATION (LODGING) NO.17456 OF 2021
                             ALONG WITH
           INTERIM APPLICATION (LODGING) NO.19336 OF 2021
                                    IN
 COMMERCIAL EXECUTION APPLICATION (LODGING) NO.13320 OF 2021
Sourav Chandidas Ganguly                           .. Applicant
            Vs.
Percept Talent Management Ltd. and Anr.            .. Respondents
                             ALONG WITH
             GARNISHEE NOTICE (LODGING) NO.20243 OF 2021
                                    IN
           INTERIM APPLICATION (LODGING) NO.14042 OF 2021
                                    IN
 COMMERCIAL EXECUTION APPLICATION (LODGING) NO.13320 OF 2021
Sourav Chandidas Ganguly                           .. Applicant
            Vs.
Percept Talent Management Ltd. and Anr.            .. Respondents
           And
Percept Talent Management Pvt. Ltd.
Percept Ltd.
Percept Live Pvt. Ltd.
FA Head Ceremonies, Goa                            .. Garnishees



Mr. I.J. Nankani, with Mr. H.S. Khokhawala and Mr. Vaibhav Charalwar, i/by
Nankani & Associates, for the Applicant.
Mr. Shardul Singh, with Ms. Saloni Shah, i/by DSK Legal, for the Respondents-
Judgment Debtors.
Mr. Dipesh Siroya for the Garnishee.
                                        1/2
25-IAL-14042-2021-GROUP.doc
Dixit
                                                                    CORAM : A. K. MENON, J.

DATE : 28TH OCTOBER, 2021.

P.C. :

Mr. Nankani states that he will file a separate application seeking

withdrawal of the amount deposited with the Prothonotary & Senior Master

by HDFC Bank.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA

ABHAY ABHAY DIXIT Date: 25-IAL-14042-2021-GROUP.doc 2021.10.30 DIXIT Dixit 16:12:54 +0530

 
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