Bla Industries Pvt. Ltd vs Ambey Mining Pvt. Ltd
2021 Latest Caselaw 15583 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                          [ COMMERCIAL DIVISION ]

                                          INTERIM APPLICATION (LODGING) NO.8194 OF 2021
                                                                     IN
                                       EXECUTION APPLICATION (LODGING) NO.8190 OF 2021
                           Ambey Mining Pvt. Ltd.                             .. Applicant-Claimant
                                       Vs.
                           BLA Industries Pvt. Ltd.                           .. Respondent-Judg. Debtor
                                                      ALONG WITH
                                     INTERIM APPLICATION (LODGING) NO.2536 OF 2021
                                                           IN
                                    COMMERCIAL ARBITRATION PETITION NO.260 OF 2021
                           BLA Industries Pvt. Ltd.                    .. Applicant-Petitioner
                                   Vs.
                           Ambey Mining Pvt. Ltd.                      .. Respondent


                           Ms. Smriti Singh, with Ms. Tanvi Gaitonde and Ms. Jennifer Sanjana, i/by
                           Zerick Dastur, for the Applicant-Claimant.

                           Mr. Gautam Ankhad, with Ms. Aafreen Noor, i/by Economic Laws Practice, for
                           the Respondent-Judgment Debtor.

                                                                       CORAM : A. K. MENON, J.

DATE : 28TH OCTOBER, 2021. P.C. :

1. Mr. Ankhad, learned counsel for the respondent-judgment debtor states that the affidavit-of-disclosure, as directed, has been filed.

2. On behalf of the applicant-claimant, time is sought to consider the contents of the affidavit-of-disclosure.

3. Accordingly, liberty to apply, if so advised.

(A.K. MENON, J.)

24-IAL-8194-2021 & IAL-2536-2021.doc Digitally signed SNEHA by SNEHA ABHAY DIXIT ABHAY Dixit Date:

2021.10.28 DIXIT 18:10:23 +0530