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Narendrakumar Gowardhandas ... vs The Gram Panchayat, Kandli Thr. ...
2021 Latest Caselaw 15576 Bom

Citation : 2021 Latest Caselaw 15576 Bom
Judgement Date : 28 October, 2021

Bombay High Court
Narendrakumar Gowardhandas ... vs The Gram Panchayat, Kandli Thr. ... on 28 October, 2021
Bench: Avinash G. Gharote
                                                                                                                                                      wp1048.20.odt
                                                                                        1


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     NAGPUR BENCH AT NAGPUR

                   WRIT PETITION NO. 1048/2020
  Narendrakumar Gowardhandas Agrawal...Versus...Gram Panchayat, Kandli
                              and ors
 ------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
- - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -----------
                                            Mr. Rahul Dhande, Advocate for petitioner
                                            Mr. S.S.Shingane, Advocate for Respondent Nos. 4 to 7/applicants
                                            Ms. T. Khan, AGP for Respondent No.3



                                                                         CORAM : AVINASH G. GHAROTE, J.

DATE : 28/10/2021

Civil Application No. 1659/21 has been filed by the Respondent Nos. 4 to 7 for extension by two weeks more to the stay granted by this Court in the Judgment dated 29.09.2021, contending that the judgment was uploaded on 08.10.2021.

Mr. Dhande, learned counsel for the petitioner has no objection.

The stay stands extended by two weeks more from the time expiring as per the above judgment.

Civil application stands disposed of.

JUDGE

rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:28.10.2021 17:18

 
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