Rahul Pradeep Thorat vs The State Of Maharashtra
2021 Latest Caselaw 15502 Bom

                      Dusane                               1/1                  46 BA 1864.21.doc

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BHALCHANDRA
                                            CRIMINAL APPELLATE JURISDICTION
GOPAL
DUSANE


Digitally signed by                         BAIL APPLICATION NO.1864 OF 2021
BHALCHANDRA
GOPAL DUSANE
Date: 2021.10.27
19:16:05 +0530




                           Rahul Pradeep Thorat                  ....   Applicant
                                 Vs.
                           The State of Maharashtra              ....   Respondent


                           Mr. Gautam T. Kanchanpurkar for Applicant.
                           Mr. A.R. Kapadnis, APP for State.
                           PSI, Mr. Mangesh Valvi, Vikhroli Police Station.


                                                    Coram : NITIN W. SAMBRE, J.

Date : 27TH OCTOBER, 2021

P.C.:

1. At the request of learned counsel appearing for the

applicant, adjourned to 13th December, 2021.

2. Liberty to place on record the judgments, which intends to

rely on.

( NITIN W. SAMBRE, J. )