Anupam Mittal vs People Interactive (India) ...
2021 Latest Caselaw 15500 Bom

21-IAL-23885-2021 IN CS-95-2021.DOC

Arun

IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION INTERIM APPLICATION (L) NO. 23885 OF 2021 IN SUIT NO. 95 OF 2021

Anupam Mittal ...Plaintiff Versus People Interactive (India) Private Limited & Ors ...Defendants

Mr Darius Khambata, Senior Advocate, with Mr Sharan Jagtiani, Senior Advocate, Kunal Dwarkadas, Rahul Dwarkadas, Silpa Nair, Areez Gazdar and Nutash Kotwal, i/b M/s Veritas Legal, for the Applicant/Plaintiff. Mr Janak Dwarkadas, Senior Advocate, with Mr Virag Tulzapurkar, Senior Advocate, Mr Nikhil Sakhardande, Senior Advocate, Rajendra B, Anusha Jacob, Apoorva Gupta and Vedant Jalan, i/b AZB & Partners, for the Defendants Nos. 2 and 3.

Ms Rishika Harish, i/b Sonu Tandon, for Defendant No.4.

CORAM: G.S. PATEL, J DATED: 27th October 2021 PC:-

ARUN RAMCHNDRA SANKPAL 1. Mr Khambata states that a judgment of the of the Singapore Digitally signed by ARUN RAMCHNDRA SANKPAL High Court has now been received. His clients intend to carry it Date: 2021.10.28 10:43:12 +0530 higher in Singapore.

27th October 2021 21-IAL-23885-2021 IN CS-95-2021.DOC

2. List the matter for directions on 18th November 2021.

3. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J)

27th October 2021