Kalpana B Shah vs Twilight Publications Pvt. Ltd. ...
2021 Latest Caselaw 15499 Bom

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION


                                      CHAMBER SUMMONS NO.867 OF 2017
                                                      IN
                                   EXECUTION APPLICATION (L) NO.1161 OF 2017


               Kalpana B. Shah                               ..Applicant/Decree Holder
                        v/s.
               Twilight Publications Pvt.Ltd.
               & Ors.                                   .. Judgment Debtors/Respondents



               Ms. Vibha Joshi i/b. Zunjarrao & Co. for the plaintiff.

               Mr. S.R. Page for respondent no.3.


                                                        CORAM : A. K. MENON, J.

DATED : 27TH OCTOBER, 2021.

P.C. :

1. The learned counsel for the applicant states that notice has not

been served. Accordingly, list on 24th November, 2021.

2. Affidavit of service to be filed on or before 18th November, 2021.

(A. K. MENON, J.) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.10.28

10:24:10 +0530

24.chs-867-17.doc wadhwa