The State Of Maharashtra vs Sanjay Parmeshwar Ghodake And Anr
2021 Latest Caselaw 15496 Bom

                                                                  221 apeal 1341-06.doc




                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CRIMINAL APPELLATE JURISDICTION
SNEHA
NITIN
CHAVAN                             CRIMINAL APPEAL NO. 1341 OF 2006
Digitally signed
by SNEHA NITIN
CHAVAN
                   The State of Maharashtra                        ..Appellant
Date: 2021.10.28
10:50:46 +0530          V/s.
                   Sanjay Parmeshwar Ghodake
                   and Anr.                                        ..Respondents
                                                ----
                   Mr. Y.Y. Dabake, APP for the Appellant/State.
                   None for the Respondents.
                                                ----
                                         CORAM : C.V. BHADANG, J.

                                            DATE     : 27 OCTOBER 2021


                   P.C.

1. Heard learned APP for the Appellant.

2. Stand over to 28.10.2021 for Pronouncement of Judgment.

(C.V. BHADANG, J.)

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