Umakant Gangadhar Swami And ... vs Savita Somnath Navne
2021 Latest Caselaw 15494 Bom

                                                                           937.WP.6125.21.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                             WRIT PETITION NO.6125 OF 2021

                    UMAKANT GANGADHAR SWAMI AND OTHERS
                                   VERSUS
                           SAVITA SOMNATH NAVNE

                                           ...
                Advocate for Petitioners : Mr. Shaikh Shermahmed K.
                                           ...

                                    CORAM   :    MANGESH S. PATIL, J.

                                    DATE    :    27.10.2021

PER COURT :

The petitioners are impugning the judgment and order passed

by the Civil Court in a Regular Civil Suit No.71/2009 dated 15.02.2020.

2. The Writ Petition is dismissed with liberty to the petitioner to

prefer an Appeal under Section 96 of the Code of Civil Procedure. The time

spent in prosecuting the present Writ Petition be considered under Section

14 of the Limitation Act.

(MANGESH S. PATIL, J.)

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