Sks Power Generation ... vs Indian Bank
2021 Latest Caselaw 15490 Bom

                                                             30-sj-43-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                SUMMONS FOR JUDGMENT NO.43 OF 2021
                               IN
              COMMERCIAL SUMMARY SUIT NO.238 OF 2020

SKS Power Generation (Chhattisgarh) Ltd.           ...Plaintiff
          vs.
Indian Bank                                        ...Defendant

Mr. Venkatesh Dhond, Senior Advocate a/w. Mr. Rohaan Cama, Ms.
Vinodini Srinivasan, Ms. Rashna Khan, Ms. Poorva Garg i/b. M/s.
Mulla and Mulla and CBC, for the Plaintiff.

Mr. Prateek Sakseria a/w. Mr. Nishit Dhruva, Mr. Prakash Shinde,
Ms. Niyati Merchant i/b.MDP and Partners, for the Defendant

                        CORAM :    N. J. JAMADAR, J.

DATE : OCTOBER 27, 2021

P.C.:

. Heard the learned counsel for the parties on Summons for

Judgment.

2. Post for order on 22nd November, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1