Sham Mansukhray Agrawal vs State Of Maharashtra And Ors
2021 Latest Caselaw 15415 Bom

Citation : 2021 Latest Caselaw 15415 Bom
Judgement Date : 26 October, 2021

Bombay High Court

Sham Mansukhray Agrawal vs State Of Maharashtra And Ors on 26 October, 2021

Bench: A.A. Sayed, S. G. Dige

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2232 OF 2021

 Sham Mansukhray Agrawal                                 ....PETITIONER
            V/S
 State Of Maharashtra And Ors                          ....RESPONDENT

Mr. Ranjit Thorat, Sr.Adv.i/b Mainak Adhikary for Petitioner Mr. Gautam J Jain i/b Manoj J Bhatt for R. No.2 Mr. Ram Apte, Sr. Adv. a/w N. R. Bubna for R. No.3

Mr. K.S, Thorat, AGP for State

CORAM : HON'BLE SHRI JUSTICE A.A. SAYED & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 26th October, 2021 P.C. :