Citation : 2021 Latest Caselaw 15408 Bom
Judgement Date : 26 October, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 23165 OF 2021
Sanghmitra R Sandasing ....PETITIONER
V/S
Municipal Corporation For Greater Mumbai ....RESPONDENT
Dr.Uday Warunjikar for the Petitioner. Mr.A.V.Bukhari, Sr.Advocate, with Mr.B.V.Bukhari & Ms.Fauzia Bukhari i/by Mr.R.Y.Sirsikar for Respondent/MCGM.
CORAM : HON'BLE SHRI JUSTICE PRASANNA B.
VARALE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 26th October, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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