H.D. Enterprises A Partnership ... vs The State Of Maharashtra Thr. ...
2021 Latest Caselaw 15407 Bom

                                                        1/1                     31-WP 7805.2019

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH : NAGPUR
                           WRIT PETITION NO. 7805 OF 2019
   (H. D. Enterprises, a Partnership Firm vs. The State of Maharashtra and others)
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                Court's or Judge's Orders. or
directions and Registrar's orders.
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                       Mr. M. G. Bhangde, Senior Advocate for the petitioner.
                       Ms. Ketki Joshi, GP for respondent No.1.
                       Mr. Dheeraj Jain, Advocate for respondent No.4



                                         CORAM      :     SUNIL B. SHUKRE AND
                                                          ANIL L. PANSARE, JJ.

DATE : 26/10/2021

Learned Senior Advocate for the petitioner submits that issue involved in this petition is squarely covered by the judgments of the Co-ordinate Bench of this Court, at page Nos.36 and 43.

2. Learned Government Pleader seeks time to give response.

3. Put up on 15th November, 2021.

                               JUDGE                                     JUDGE




KOLHE