Zeenat Hanif Shaikh vs The State Of Maharashtra
2021 Latest Caselaw 15404 Bom

Citation : 2021 Latest Caselaw 15404 Bom
Judgement Date : 26 October, 2021

Bombay High Court

Zeenat Hanif Shaikh vs The State Of Maharashtra on 26 October, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2247 OF 2021

 Zeenat Hanif Shaikh                                      ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Piyush Toshnival i/b.VIVEK NANDKISHOR AROTE for Applicant H.J.Dedhia APP for Respondent/State Ravindra S.Pachundkar for Intervenor

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 26th October, 2021 P.C. :