Mangala W/O Jagdeo Rayane vs Surekha @ Rekha Shivaji Dhore
2021 Latest Caselaw 15391 Bom

Order                                                            19 cas 682-2021 in sa st 10367-2020
                                                   1

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH, NAGPUR.

                            CIVIL APPLICATION (CAS) NO.682/2021
                                             IN
                             SECOND APPEAL ST. NO.10367/2020
                                    Mangala w/o Jagdeo Rayane,
                                                Vs.
                              Surekha @ Rekha Shivaji Dhore and others.
Office notes, Office Memoranda of
Coram, appearances, Court's orders                         Court's or Judge's Orders
or directions and Registrar's orders.

                                         Shri A.M. Tirukh, Advocate for appellant.

                                         CORAM : S.M. MODAK, J.

DATE : OCTOBER 26, 2021.

There is a delay in 1941 days in preferring second

appeal against judgment of the First Appellate Court dated

19/12/2014.

Issue notice to respondents, returnable in the

week starting from 13th December, 2021.

JUDGE R.S. Sahare