D.Bhambri,I.O.N.C.B.,Bombay vs Eknath Marutirao Kalmetkar And ...
2021 Latest Caselaw 15308 Bom

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CHITRA            CHITRA SANJAY
SANJAY            SONAWANE
SONAWANE          Date: 2021.10.25
                  17:19:19 +0530

                                                         3-Apeal-457-1996 speaking to the minutes.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CRIMINAL APPELLATE JURISDICTION

                                        CRIMINAL APPEAL NO.457 OF 1996

   Mr.D. Bhambri                                  ]    Appellant.
               Vs.
   1.Eknath Marutirao Kalmetkar ]
   2.The State of Maharashtra                     ]    Respondents.
                                                 .....

CORAM : SMT. SADHANA S. JADHAV & PRITHVIRAJ K. CHAVAN, J.J.

DATE : OCTOBER 25, 2021.

P.C.:

1. This is for speaking to the minutes of Judgment dated 12 th October, 2021.

2. In the cause title appearance of Advocates is remained to be typed. Same should be read as under;

''Ms. Ameeta Kuttikrishnan for appellant. Mr.Rajendra Bidkar for Respondent No.1. Ms Geeta Mulekar, A.P.P. for Respondent No.2-State.''

3. The Judgment shall stand corrected accordingly.

   [PRITHVIRAJ K. CHAVAN, J.]                         [SMT. SADHANA S. JADHAV, J.]




Chitra Sonawane                                                                                1/1