Executive Engineer, Bembla ... vs Manik Panjabrao Kalmegh And ...
2021 Latest Caselaw 15307 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 492 OF 2017

 Executive Engineer, Bembla Project Division, ....PETITIONER
 Yavatmal And Another
            V/S
 Manik Panjabrao Kalmegh And Others          ....RESPONDENT

M.A. KADU or Appellant. KALYAN CHIWARKAR H/F ANAND PARCHURE for Respondent No.1.

A.S. FULZELE, AGP for Respondent No.2 & 3.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 25th October, 2021 P.C. :

Heard Mr. Mangesh Kadu, Adv. for Appellant, Mr. Kalyan Chiwarkar, Adv. h/f Adv. A. Parchure, for Respondent No.1. Mr. A.S. Fulzele, AGP for Respondent No.2 & 3, CLOSED FOR JUDGMENT..

( FOR REGISTRAR JUDICIAL )

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