The President, Bajaj Finance ... vs Mr. Rajesh V. Mandawkar
2021 Latest Caselaw 15306 Bom

                                                         1                                    4.WP.2356-2016.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                     CIVIL APPLICATION (CAO) NO. 2053 OF 2019
                                        IN
                          WRIT PETITION NO. 2356 OF 2016
( The President, Bajaj Finance Ltd ( Erstwhile, Bajaj Auto Finance Limited
                                 & Anr.)
                                    Vs.
                        Mr. Rajesh V. Mandawkar )

Office Notes, Office Memoranda                          Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mr. A.P. Wachasunder, Advocate for the Petitioner/s.



                                  CORAM:          AVINASH G. GHAROTE, J.

DATED : 25th OCTOBER, 2021.

Since this is a review application, list the matter before the learned Court which had passed the judgment.

JUDGE SD. Bhimte