Gondia Dist. Central Coop. Bank ... vs State Of Mah. Th. Secty., Coop. ...
2021 Latest Caselaw 15305 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 155 OF 2011
                           In
               WRIT PETITION 4302 OF 2008

 Gondia Dist. Central Coop. Bank Ltd. Thr.    ....PETITIONER
 Chairman/gen. Manager, Gondia
             V/S
 State Of Mah. Th. Secty., Coop. Dept. Mumbai
                                           ....RESPONDENT

And 14 Otrs

MV SAMARTH, SENIOR ADVOCATE with V.P. INGLE for Appellant.

A.S. FULZELE, AGP for Respondent No.1 to 3, A.S. JAISWAL, SENIOR ADVOCATE with ROHIT JOSHI for Respondent No. 4 to 15.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 25th October, 2021 P.C. :

Heard Mr. M.V. Samarth, Senior Advocate with Mr. V.P. Ingle, Adv. for Appellant, Mr. A.S. Fulzele, AGP for Respondent No.1 to 3, Mr. A.S. Jaiswal, Senior Advocate with Mr. Rohit Joshi, Adv. for Respondent No. 4 to 15. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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