Kgepl Engineering Solutions ... vs Giriraj Enterprises
2021 Latest Caselaw 15304 Bom

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                      [ COMMERCIAL DIVISION ]

                                         INTERIM APPLICATION (LODGING) NO.23955 OF 2021
                                                                     IN
                            COMMERCIAL EXECUTION APPLICATION (LODGING) NO.23951 OF 2021

                           KGEPL Engineering Solutions Pvt. Ltd.                 .. Applicant-Award Holder
                                     Vs.
                           Giriraj Enterprises                                   .. Respondent-Award Debtor


                           Mr. Sachin Mandlik, with Mr. Haabil Vahanvati, Ms. Kareena Tahilramani
                           and Ms. Nishi Doshi, for the Applicant-Award Holder in IA(L)/23955/2021
                           and for the Judgment Debtor in IA(L)/21298/2021.

                           Mr. Prathamesh Kamat, with Mr. Nivit Srivastava, Ms. Sneha Patil and Ms.
                           Janhavi Doshi, i/by Maniar Srivastava Associate, for the Respondent-Award
                           Debtor      in    IA(L)/23955/2021     and      for   the   Judgment    Creditor     in
                           IA(L)/21298/2021.


                                                                        CORAM : A. K. MENON, J.

DATE : 25TH OCTOBER, 2021. P.C. :

1. Affidavits-in-reply to this IA and Interim Application (Lodging) No.21298 of 2021 to be filed on or before 18 th November 2021.

2. In the meantime, time to comply with the order dated 27 th September 2021 passed in Interim Application (Lodging) No.21298 of 2021 is extended upto 30th November 2021.

3. Liberty to apply for circulation after replies are filed in both the IAs.

(A.K. MENON, J.) Digitally signed

SNEHA by SNEHA

ABHAY ABHAY DIXIT Date: 39-IAL-23955-2021.doc 2021.10.25 DIXIT 16:49:12 +0530 Dixit