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Amol Suresh Yadav vs The State Of Maharashtra
2021 Latest Caselaw 15295 Bom

Citation : 2021 Latest Caselaw 15295 Bom
Judgement Date : 25 October, 2021

Bombay High Court
Amol Suresh Yadav vs The State Of Maharashtra on 25 October, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2329 OF 2021

 Amol Suresh Yadav                                        ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Sanjeev Kadam a/w Prashant Raul i/b Vikrant Phatate for Applicant.

Smt. P.P.Shinde APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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