Sks Power Generation ... vs Indian Bank
2021 Latest Caselaw 15290 Bom

                                                   31-TPN(L)21470-21INCOMSS238-20.DOC

                                                                              Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         SANTOSH
SANTOSH SUBHASH
                                THIRD PARTY NOTICE (L) NO. 21470 OF 2021
SUBHASH KULKARNI
KULKARNI Date:
                                                WITH
         2021.10.26
         20:10:31               SUMMONS FOR JUDGMENT NO. 43 OF 2021
         +0530
                                                 IN
                                 COMM SUMMARY SUIT NO. 238 OF 2020

                      M/s. SKS Power Generation (Chattishgarh)           ...Plaintiff
                      Ltd.
                                         Versus
                      Indian Bank                                     ...Defendants


                      Mr. Venkatesh Dhond, Senior Advocate, a/w Mr. Rohaan
                          Cama, Ms. Vinodini Srinivasan and Ms. Poorva Garg, i/b
                          Mulla and Mulla and Craigie Blut & Caroe, for the
                          Plaintiff - SKS Power.
                      Mr. Prakash Shinde, a/w Ms. Niyati Merchant i/b MDP &
                          Partners, for the Defendants.

                                               CORAM:     N. J. JAMADAR, J.

DATED : 25th OCTOBER, 2021 PC:-

Third Party Notice (L) No.21470 of 2021 is removed from

board.

Summons for Judgment stand over to 26th October, 2021.

[N. J. JAMADAR, J.]