Chandrabhagabai Wd/O Bhagwat ... vs Gangubai W/O Pandurang Idhole And ...
2021 Latest Caselaw 15276 Bom

7.SAST.9484.2020.odt.                                                                                            1/1


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   NAGPUR BENCH, NAGPUR

                                 Second Appeal Stamp No.9484/2020
         Chandrabhagabai wd/o Bhagwat Kute Vs. Gangubai w/o Pandurang Idhole & Ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                               Court's or Judge's Orders
or directions and Registrar's orders.
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                 Shri C.A. Joshi, Advocate for the Appellant.
                 Shri V.B. Gawali, Advocate for the Respondents.

                 CORAM : S.M. MODAK, J.

DATE : 25th OCTOBER, 2021.

Even though the cause list shows that office objections are yet to be removed, the appellant contends that they have been removed. The appellant to satisfy the office.

02] Due to bifurcation of civil appeals, the connected Second Appeal No.172/2021 is transferred to another Court. Whereas, both the appeals are preferred against the same judgment passed by the first Appellate Court.

03] The learned Registrar (Judicial) is directed to take necessary steps, thereafter, this matter be placed before the Court.

JUDGE

vijay